MEERA TRIPATHI Vs. STATE OF U P

JUDGEMENT

(1.) Heard learned Counsels appearing for the parties.

(2.) Dr. (Smt.) Meera Tripathi-the Petitioner is M.A in Philosophy and in Sanskrit, was awarded B. Ed and Ph.D degree. She was appointed as Principal of Sri Har Kumari Pathak Kanya Inter College, Shahjahanpur in 1989 and worked upto 22.10.1999.

(3.) By this writ petition the Petitioner has prayed for quashing the Office Order dated 2.7.2007, in so far as it limits her notional promotion to the post of District Inspector of Schools w.e.f. 23.10.2005. She has also prayed for directions to sanction to her notional promotion as District Inspector of Schools w.e.f. 10.8.1995 and as Deputy Director of Education, an equivalent post w.e.f. 21.8.1998 i.e. with effect from the date from which Smt. Shail Kumari Yadav, the person immediately junior to the Petitioner was promoted. The Petitioner has also prayed for a direction to disburse the arrears of salary worked out on the basis of promotion as District Inspector of Schools and Deputy Director of Education w.e.f. 10.8.1995 and 21.8.1998 and for re-fixation of her salary taking into account her promotion as District Inspector of Schools and Deputy Director of Education w.e.f. 10.8.1995 and 21.8.1998 respectively.