HEMANT KUMAR Vs. BHIM RAO AMBEDKAR

Referred Judgements :-

CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE [REFERRED TO]
NOTTINGHAMSHIRE COUNTRY COUNCIL V. SECRETARY OF STATE FOR THE ENVIRONMENT [REFERRED TO]
SANTOSH KUMAR SHUKLA AND OTHERS V. STATE OF U.P. AND OTHERS [REFERRED TO]
RAJENDRA V. STATE OF MAHARASHTRA AND OTHERS [REFERRED TO]
SEE BARIUM CHEMICALS [REFERRED TO]
PEOPLE'S UNION OF CIVIL LIBERTIES AND ANOTHER V. UNION OF INDIA AND OTHERS [REFERRED TO]
BIHAR SCHOOL EXAMINATION BOARD VS. SUBHAS CHANDRA SINHA [REFERRED TO]
ISHWAR CHANDRA VS. SATYANARAIN SINHA [REFERRED TO]
SHALINI SONI VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD SHARIF [REFERRED TO]
SHRAWAN KUMAR JHA SHRAWAN KUMAR JHA VS. STATE OF BIHAR:RAM SEWAK SHARMA [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
UNION OF INDIA VS. O CHAKRADHAR [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
UNION OF INDIA VS. RAJESH P U PUTHUVALNIKATHU [REFERRED TO]
STATE OF N C T OF DELHI VS. SANJEEVALIASBITTOO [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAMMED AYUB NAZ [REFERRED TO]
IFTKHAR ANSARI VS. STATE OF U P [REFERRED TO]
MAHESH SINGH VS. DISTRICT MAGISTRATE MAHARAJGANJ [REFERRED TO]
SHESHDHAR AWASTHI VS. STATE OF U P [REFERRED TO]
STATE OF U P VS. PAWAN KUMAR SINGH [REFERRED TO]
MITHILESH KUMARI VS. STATE OF U P [REFERRED TO]
U.P. BOARD OF BASIC EDUCATION THROUGH ITS CHAIRMAN/DIRECTOR OF EDUCATION (BASIC) AND THE BASIC EDUCATION OFFICER VS. SMT. GULERANA W/O SRI MD. SALEEM, [REFERRED TO]