BRIJ PAL SINGH Vs. STATE OF U P

Referred Judgements :-

SATYENDRA PRASAD JAIN V. STATE OF U.P. [REFERRED TO]
RANJEET SINGH CHAUHAN V. STATE OF U.P. [REFERRED TO]
SMT MITHILESH KUMARI AND OTHERS V. STATE OF U.P. AND OTHERS [REFERRED TO]
ANAND SINGH AND OTHERSV. STATE OF U.R AND OTHERS [REFERRED TO]
STATE OF WEST BENGAL AND OTHERS V. PRAFULLA CHURAN LAI [REFERRED TO]
OM PRAKASH V. STATE OF U.P. [REFERRED TO]
CHAMELI SINGH V. SFAFE OF U.R [REFERRED TO]
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON VS. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI [REFERRED TO]
HARI SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH MEERUT DEVELOPMENT AUTHORITY MEERUT VS. PISTA DEVI:PISTA DEVI [REFERRED TO]
UNION OF INDIA VS. PRAVEEN GUPTA [REFERRED TO]
BHAGAT SINGH RAJIV JAIN DR USHA SIROHI RANJIT SINGH CHAUHAN LALITA BHONSLEY VS. STATE OF UTTAR PRADESH [REFERRED TO]
FIRST LAND ACQUISITION COLLECTOR VS. NIRODHI PRAKASH GANGOLI [REFERRED TO]
SHIKHAR HOTELS GULMOHAR ENCLAVE VS. STATE OF UP [REFERRED TO]
ESSCO FABS PVT LTD VS. STATE OF HARYANA [REFERRED TO]
BABU RAM VS. STATE OF HARYANA [REFERRED TO]
KAILASHWATI VS. STATE OF U P [REFERRED TO]
MANORAMA DEVI VS. STATE OF U P [REFERRED TO]
MAHENDRA SINGH VS. STATE OF U P [REFERRED TO]
MANVEER SINGH VS. STATE OF U P [REFERRED TO]
STATE OF U P VS. NAGESH UPADHYAY [REFERRED TO]
SWATANTRA BHARAT PAPER MILLS PVT LTD VS. STATE OF U P [REFERRED TO]
Balbir Singh & Anr. VS. State of U.P. & Ors. [REFERRED TO]
Manju Lata Agrawal (Smt.) VS. State of U.P. and others [REFERRED TO]
Jasraj Singh VS. State of U.P.and Others [REFERRED TO]
Sudhir Chandra Agarwala VS. State of UP.and Others [REFERRED TO]