MOHD SAYEED Vs. STATE

Referred Judgements :-

CHIEF CONTROLLER OF IMPORTS AND EXPORTS V. ROSHAN LAL AGANVAL AND OTHERS. [REFERRED TO]
KANTI BHADRA SHAH V. STATE OF WEST BENGAL. [REFERRED TO]
ANAND KUMAR PORWAL V. STATE OF U.P. AND ANOTHER [REFERRED TO]
MEGH NATH GUPTA AND ANOTHER V. STATE OF U.P. AND ANOTHER [REFERRED TO]
MANNA LAL GUPTA V. STATE OF U.P. AND ANOTHER [REFERRED TO]
U P POLLUTION CONTROL BOARD VS. MOHAN MEAKINS LIMITED [REFERRED TO]
U P POLLUTION CONTROL BOARD VS. MOHAN MEAKINS LIMITED [REFERRED TO]
CREF FINANCE LTD VS. SHANTHI HOMES PVT LTD [REFERRED TO]
S K SINHA VS. VIDEOCON INTERNATIONAL LTD [REFERRED TO]