ANURAG BANSAL, S/O SRI RISHI PRAKASH BANSAL AND ORS. Vs. STATE OF U.P., THRU. PRIN. SECY., URBAN DEVELOPMENT AND ORS.

Referred Judgements :-

TATA IRON & STEEL CO. V. WORKMEN [REFERRED TO]
CENTRAL BANK OF INDIA VS. THEIR WORKMEN [REFERRED TO]
BHARAT KALA BHANDAR LIMITED PRIVATE HIRABAI VS. MUNICIPAL COMMITTEE DHAMANGAON [REFERRED TO]
MUNICIPAL BOARD HAPUR VS. RAGHUVENDRA KRIPAL [REFERRED TO]
MEGHRAJ KOTHARI VS. DELIMITATION COMMISSION [REFERRED TO]
PRITHVI COTTON MILLS LIMITED VS. BROACH BOROUGH MUNICIPALITY [REFERRED TO]
P N KAUSHAL LAXMI NARAIN SHAM LAL VS. UNION OF INDIA [REFERRED TO]
A V NAGHANE S N BHOWMIK S S JAIN B S DOGRA T N KRISHNAN VS. UNION OF INDIA [REFERRED TO]
AJOY KUMAR BANERJEE UMED SINGH VS. UNION OF INDIA [REFERRED TO]
ONKARLAL NANDLAL VS. STATE OF RAJASTHAN [REFERRED TO]
SODAN SINGH VS. NEW DELHI MUNICIPAL COMMITTEE [REFERRED TO]
A N PARASURAMAN VS. STATE OF TAMIL NADU [REFERRED TO]
MUNICIPAL BOARD BAREILLY VS. BHARAT OIL COMPANY [REFERRED TO]
AGRICULTURAL MARKET COMMITTEE VS. SHALIMAR CHEMICAL WORKS LIMITED [REFERRED TO]
KUNJ BEHARI LAL BUTAIL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
GRASIM INDUSTRIES LIMITED VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
UNION OF INDIA VS. AZADI BACHAO ANDOLAN [REFERRED TO]
DEEPAL GIRISHBHAI SONI VS. UNITED INDIA INSURANCE COMPANY LIMITED BARODA [REFERRED TO]
VIRENDRA KUMAR SRIVASTAVA VS. U P RAJYA KARMACHARI [REFERRED TO]
PRATAP SINGH VS. STATE OF JHAKHAND [REFERRED TO]
P C AGARWALA VS. PAYMENT OF WAGES INSPECTOR [REFERRED TO]
DEEWAN SINGH VS. RAJENDRA PD ARDEVI [REFERRED TO]
GLOBAL ENERGY LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
DEVI DAYAL MARWAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
TAJ ADVERTISING VS. STATE OF UP [REFERRED TO]
FOOD CORPN OF INDIA VS. EMPLOYEES OF F C I [REFERRED TO]
STATE OF MAHARASHTRA VS. RUSTOM FRANROZE HAKIM [REFERRED TO]