LAWS(ALL)-2011-11-465

SMT. POORNIMA ASTHANA Vs. DEVENDRA KUMAR SRIVASTAVA @ RAJESH

Decided On November 03, 2011
Smt. Poornima Asthana Appellant
V/S
Devendra Kumar Srivastava @ Rajesh Respondents

JUDGEMENT

(1.) On Criminal Miscellaneous Application No. 16869 of 2011.

(2.) LIST revised.

(3.) HEARD learned Counsel for the Applicant -Petitioner and perused the record.