UNION OF INDIA Vs. IDEAL INDUSTRIES

Referred Judgements :-

KARNATAKA CHEMICAL INDUSTRIES AND OTHERS V. UNION OF INDIA AND OTHERS [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [REFERRED TO]
SADHANA LODH VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
CENTRAL COALFIELDS LTD VS. STATE OF JHARKHAND [REFERRED TO]
STATE BANK OF INDIA VS. ALLIED CHEMICAL LABORATORIES [REFERRED TO]
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION VS. DOSU AARDESHIR BHIWANDIWALA [REFERRED TO]
KANAIYALAL LALCHAND SACHDEV VS. STATE OF MAHARASHTRA [REFERRED TO]