S P MITTAL Vs. STATE OF U P

Referred Judgements :-

LORD DEVLIN IN ROOKS V. BARNARD AND OTHERS [REFERRED TO]
LORD HAILSHAM IN CASSELL AND CO. LTD. V. BROOME [REFERRED TO]
SWARN SINGH CHAND V. PUNJAB STATE ELECTRICITY BOARD AND OTHERS [REFERRED TO]
S R VENKATARAMAN VS. UNION OF INDIA [REFERRED TO]
MANAGER GOVERNMENT BRANCH PRESS VS. D B BELLIAPPA [REFERRED TO]
LUCKNOW DEVELOPMENT AUTHORITY VS. M K GUPTA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
SHIVSAGAR TIWARI VS. UNION OF INDIA [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. BALBIR SINGH [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD LTD VS. ZORA SINGH [REFERRED TO]
K K BHALLA VS. STATE OF M P [REFERRED TO]
H M T LTD VS. MUDAPPA [REFERRED TO]
P MOHANAN PILLAI VS. STATE OF KERALA [REFERRED TO]
SOMESH TIWARI VS. UNION OF INDIA [REFERRED TO]
M P STATE CO OP DAIRY FEDN LTD VS. RAJNESH KUMAR JAMINDAR [REFERRED TO]
MUKESH KUMAR AGRAWAL VS. STATE OF U P [REFERRED TO]
YERNENI RAJA RAMCHANDER ALIAS RAJABABU VS. STATE OF A P [REFERRED TO]