LAWS(ALL)-2011-9-200

SUNIL KUMAR JAISWAL Vs. VED PRAKASH DWIVEDI

Decided On September 14, 2011
Sunil Kumar Jaiswal Appellant
V/S
Ved Prakash Dwivedi Respondents

JUDGEMENT

(1.) This writ petition has been filed for issuance of a direction to the Additional District Judge, Court No. 12, Allahabad to expedite the proceeding of S.C.C. Suit No. 26 of 2008 (Sunil Kumar Jaiswal & another Versus Ved Prakash Dwivedi) pending in its court.

(2.) The learned counsel for the petitioners has submitted that the respondent is adopting dilatory tactics, delaying the disposal of the suit.

(3.) Heard the learned counsel for the petitioners and perused the record.