MOHD ZAFAR KHAN Vs. DISTRICT JUDGE HARDOI

Referred Judgements :-

BEGA BEGUM AND OTHERS V. ABDUL AHAD KHAN AND OTHERS [REFERRED TO]
SMT. RAJ RANI MEHRATRA V. IIND ADDL. DISTRICT JUDGE AND OTHERS [REFERRED TO]
SMT. CHANDRA DEVI AND OTHERS V. IILRD ADJ,NAINITAL AND OTHERS [REFERRED TO]
MANGNA NAND BHAT V. ADDITIONAL DISTRICT JUDGE,DEHRADUN ARID OTHERS [REFERRED TO]
LALTA PRASAD V. DISTRICT JUDGE,ETAH AND OTHERS [REFERRED TO]
BHAGWAN DAS V. SMT. JILEY KUAR AND OTHERS [REFERRED TO]
DEENA NATH AND OTHERS V. DEPUTY DIRECTOR OF CONSOLIDATION,BALLIA AND OTHERS [REFERRED TO]
MALPE VISHWANATHACHARYA AND OTHERS V. STATE OF MAHARASHTRA AND ANOTHER [REFERRED TO]
NAND KISHORE AWASTHI V. ADDL. DISTRICT JUDGE,COURT NO. 3,KANPUR NAGAR AND OTHERS [REFERRED TO]
RULEMUDDIN AND OTHERS V. ABDUL NADEEM [REFERRED TO]
VENKATESWARA RICE GINNING AND GROUNDNUT OIL MILL CONTRACTORS CO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MATTULAL VS. RADHE LAL [REFERRED TO]
BEGA BEGUM VS. ABDUL AHAD KHAN DEAD [REFERRED TO]
BISHAN CHAND VS. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR U P [REFERRED TO]
PRATIVA DEVI VS. T V KRISHNAN [REFERRED TO]
PRABHAKARAN NAIR VS. STATE OF TAMIL NADU ANT [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
ARJUN KHIAMAL MAKHIJANI PRITHDAYAL CHETANDAS VS. JAMNADAS C TULIANI:JAMNADAS C TULIANI [REFERRED TO]
SUB COMMITTEE OF JUDICIAL ACCOUNTABILITY VS. UNION OF INDIA [REFERRED TO]
GANGA PRASAD VERMA VS. STATE OF BIHAR [REFERRED TO]
STATE OF TRIPURA VS. TRIPURA BAR ASSOCIATION [REFERRED TO]
SHIV SARUP GUPTA VS. MAHESH CHAND GUPTA [REFERRED TO]
ATMA S BERAR VS. MUKHTIAR SINGH [REFERRED TO]
BADRINARAYAN CHUNILAL BHUTADA VS. GOVINDRAM RAMGOPAL MUNDADA [REFERRED TO]
RAJASTHAN PUBLIC SERVICE COMMISSION VS. HARISH KUMAR PUROHIT [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
PROMOTERS ALIAS BUILDERS ASSOCIATION OF PUNE VS. PUNE MUNICIPAL CORPORATION [REFERRED TO]
SOUTHERN PETROCHEMICAL INDUSTRIES CO LTD VS. ELECTRICITY INSPECTOR AND E T I O [REFERRED TO]
SUMTIBAI VS. PARAS FINANCE CO [REFERRED TO]
LILAWATI AGARWAL VS. STATE OF JHARKHAND [REFERRED TO]
GANGA DEVI VS. DISTT JUDGE NAINITAL [REFERRED TO]
SANT LAL GUPTA VS. MODERN CO OPERATIVE GROUP HOUSING SOCIETY LTD [REFERRED TO]
SAFIYA BEE VS. MOHD VAJAHATH HUSSAIN ALIAS FASI [REFERRED TO]
NIHAL SINGH VS. BOARD OF REVENUE UTTAR PRADESH [REFERRED TO]
VISHWANATH MEHTA VS. DISTRICT JUDGE VARANASI [REFERRED TO]
GANGA SARAN VS. CIVIL JUDGE HAPUR GHAZIABAD [REFERRED TO]
KRISHNA MURARI LAL VS. IIIRD ADDITIONAL DISTRICT JUDGE BUDAUN [REFERRED TO]
BRIJENDRA KUMAR GUPTA VS. STATE OF U P [REFERRED TO]
PRATAP NARAIN TANDON VS. ABDUL MUKATADIR [REFERRED TO]
SWARAJ KUMAR VS. ARVIND KUMAR [REFERRED TO]
BALAIAH VS. LACHAIAH [REFERRED TO]
NAND KISHORE AWASTHI VS. ADDL DISTRICT JUDGE KANPUR NAGAR [REFERRED TO]
SAROJ MISHRA VS. CHANDRAKANTI SINHA [REFERRED TO]
MOHABBEY ALI VS. TEJ BAHADUR [REFERRED TO]
RAJ KUMAR VS. LAL KHAN [REFERRED TO]
Ashis Kumar and another VS. Prescribed Authority and another [REFERRED TO]
RAMJI LAL VS. 1ST ADDITIONAL DISTRICT JUDGE AND ORS. [REFERRED TO]
JAI RAJ AGARWAL VS. BHOLA NATH KAPOOR AND OTHERS [REFERRED TO]