REGENT COMPUTRONICS PVT. LTD.

NUTECH PAKCAGING LIMITED Appellant

V/S

STATE OF UTTAR PRADESH Respondents

Referred Judgements :-

STATE BANK OF INDIA VS. INDEXPORT REGISTERED [REFERRED TO]
UNIQUE BUTYLE TUBE INDUSTRIES PRIVATE LIMITED VS. UTTAR PRADESH FINANCIAL CORPORATION [REFERRED TO]
KAILASH NATH AGARWAL VS. PRADESHIYA INDUSTRIES AND INVESTIGATION CORPORATION OF UTTAR PRADESH [REFERRED TO]
PAWAN KUMAR JAIN VS. PRADESHIYA INDUSTRIES AND INVESTMENT CORPORATION OF U P LIMITED [REFERRED TO]
IQBAL NASEER USMANI VS. CENTRAL BANK OF INDIA [REFERRED TO]
INDUSTRIAL INVESTMENT BANK OF INDIA LTD VS. BISWANATH JHUNJHUNWALA [REFERRED TO]
A P T ISPAT PVT LTD VS. U P SMALL INDUSTRIAL CORPORATION LTD [REFERRED TO]
SURESH CHANDRA GUPTA VS. COLLECTOR KANPUR NAGAR [REFERRED TO]
OM HARI AGARWAL VS. STATE OF U P [REFERRED TO]

JUDGEMENT

(1.) Heard Sri V.M. Zaidi, learned Senior Advocate, assisted by Sri S.M.G. Asghar, for the Petitioners, Sri Anurag Khanna appearing for Respondent No. 4 and learned Standing Counsel for the State-Respondents.

(2.) These two writ petitions, raising common question of facts and law, have been heard together and are being decided by this common judgment.

(3.) The Writ Petition No. 1952 of 2011 is treated as leading writ petition and for deciding the issues raised, it is sufficient to refer to the pleadings in the leading writ petition.

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NUTECH PAKCAGING LIMITED Vs. STATE OF U P

Referred Judgements :-

JUDGEMENT

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