MOHAN LAL AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE SITAPUR

Referred Judgements :-

RAGHUNATH PRASAD V. 1ST ADDITIONAL DISTRICT JUDGE,NANITAL AND OTHERS [REFERRED TO]
MOHAN SINGH BEDI V. PHOOL CHAND AND OTHERS [REFERRED TO]
SMT. DHANWANTI DEW V. SHRIRAMA SHANKAR PRASAD AND ANOTHER [REFERRED TO]
SMT. RAHIMAN V. DISTRICT JUDGE,BARABANKI AND OTHERS [REFERRED TO]
KHEM CHAND V. IV TH ADDITONAL DISTRICT JUDGE,BULANDSHAHR [REFERRED TO]
MURLIDHAR V. XI ADDITIONAL DISTRICT JUDGE AND OTHERS [REFERRED TO]
SMT. BIMLA GAINDHAR V. SMT. UMA GAINDHER AND ANOTHER [REFERRED TO]
VIJAY LATA SHARMA V. RAJ PAL AND ANOTHER [REFERRED TO]
PREM CHAND V. DISTRICT JUDGE,JHANSI AND OTHERS [REFERRED TO]
M/S. NADRI PRASAD DAYA RAM AND OTHERS V. RAMESH CHANDRA GUPTA AND ANOTHER [REFERRED TO]
SHIROMANI KANT @ MANI KANT AND OTHERS V. ADDITIONAL DISTRICT JUDGE,MEERUT AND OTHERS [REFERRED TO]
CHIRANJILAL SHRILAL GOENKA VS. JASJIT SINGH [REFERRED TO]
RAMTI DEVI VS. UNION OF INDIA [REFERRED TO]
K V MUTHU VS. ANGAMUTHU AMMAL [REFERRED TO]
PANNA LAL VS. RAJ KUMAR SINGH [REFERRED TO]
RAJ MOHAN KRISHNA VS. SECOND ADDITIONAL DISTRICT JUDGE [REFERRED TO]
KAMLA DEVI VS. XITH ADDL DISTRICT JUDGE VARANASI [REFERRED TO]
KALU RAM VS. CHARAN SINGH [REFERRED TO]