SHOBHIT KUMAR MALLIK Vs. STATE OF U P

Referred Judgements :-

UNION OF INDIA V. BHAGWAN [REFERRED TO]
UNION OF INDIA (UOI) AND ANOTHER V. B. KISHORE [REFERRED TO]
MANAGING DIRECTOR MMTC LIMITED NEW DELHI VS. PRAMODA DEI ALIAS NAYAK [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. NARESH TANWAR [REFERRED TO]
S MOHAN VS. GOVERNMENT OF T N [REFERRED TO]
STATE OF UTTAR PRADESH VS. PARASNATH [REFERRED TO]
DIRECTOR OF EDUCATION SECONDARY VS. PUSHPENDRA KUMAR [REFERRED TO]
SANJAY KUMAR VS. STATE OF BIHAR [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. KRISHNA DEVI [REFERRED TO]
PUNJAB NATIONAL BANK VS. ASHWINI KUMAR TANEJA [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPN VS. NANAK CHAND [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. SAJAD AHMED MIR [REFERRED TO]
I G KARMIK VS. PRAHALAD MANI TRIPATHI [REFERRED TO]
ESTERN COALFIELD LTD VS. ANIL BADYAKAR [REFERRED TO]
SANTOSH KUMAR DUBEY VS. STATE OF U P [REFERRED TO]
LOCAL ADMINISTRATION DEPARTMENT VS. M SELVANAYAGAM ALIAS KUMARAVELU [REFERRED TO]
MADHULIKA PATHAK VS. STATE OF U P [REFERRED TO]