LAWS(ALL)-1940-10-3

BHAGWATI Vs. COMMISSIONER OF INCOME TAX

Decided On October 15, 1940
BHAGWATI Appellant
V/S
COMMISSIONER OF INCOME-TAX, C.P. AND U.P. Respondents

JUDGEMENT

(1.) -

(2.) THIS is a reference under Section 66(2) of the Income-tax Act (XI of 1922).

(3.) GOKUL Das.