(1.) -
(2.) THE following questions have been referred to this Court for decision by the Commissioner of Income-tax under Section 66 (2) of the Indian Income-tax Act, (XI of 1922) :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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