CHAUDHARY CONSTRUCTION Vs. STATE OF U.P.

JUDGEMENT

(1.) Hon'ble Naheed Ara Moonis and Vivek Varma, JJ. : Signed Vakalatnama on behalf of the petitioner no.2 filed today is taken on record.

(2.) Heard the learned counsel for the petitioners, learned Standing Counsel appearing on behalf of respondent no. 1 and the learned counsel for the respondent nos.2 & 3.

(3.) The instant petition has been filed with the following relief;