PRAVEEN KUMAR Vs. REGISTRAR GENERAL AND ORS.

JUDGEMENT

(1.) Heard learned counsel for the petitioner and Sri Chandan Sharma, learned counsel appearing for the respondent no.1.

(2.) The petitioner has preferred the present writ petition with the prayer to issue a mandamus directing the respondent no.1/Registrar General, High Court, Allahabad to provide one opportunity again to the petitioner for interview and verification of documents for the post of Farrash (Group-IV) in pursuance of advertisement dated 05.2.2018.

(3.) The facts in brief as contained in the writ petition are that an advertisement was issued by the respondent no.1 for inviting applications for appointment of Sweeper, Cook, Mali, Farrash (Group-IV) on 05.2.2018.