VINOD KUMAR VERMA Vs. REGISTRAR GENERAL HIGH COURT

Referred Judgements :-

UPSRTC V. MITTHU SINGH [REFERRED TO]
BACHHITTAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. H C GOEL [REFERRED TO]
EX-CONSTABLE CHHOTE LAL V. UNION OF INDIA [REFERRED TO]
SECRETARY AKOLA TALUKA EDUCATION SOCIETY VS. SHIVAJI [REFERRED TO]
M D BALASAHEB DESAI SAHAKARI S K LTD VS. KASHINATH GANAPATI KAMBALE [REFERRED TO]
MOHD YUNUS KHAN VS. STATE OF UP [REFERRED TO]
CHAIRMAN CUM M D COAL INDIA LTD VS. ANANTA SAHA [REFERRED TO]
SURYA MANI SHARMA VS. UNION OF INDIA [REFERRED TO]
VIJAY SINGH VS. STATE OF U P [REFERRED TO]