(1.) Heard learned counsel for the applicant.
(2.) Present contempt application has been filed with following prayer:-
(3.) For ready reference Sec. 10 of The Contempt of Courts Act, 1971 and Article 129 and Article 215 of the Constitution of India are quoted as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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