(1.) In this writ petition, parties have exchanged affidavits, pending admission. These include a supplementary affidavit filed on behalf of the petitioner.
(2.) Admit.
(3.) Heard forthwith.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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