BACHCHU AND ORS. Vs. STATE

JUDGEMENT

(1.) By the judgment impugned dated 08.12.1983, learned III Additional Sessions Judge, Shahjahanpur has convicted the accused-appellant Bachchu for an offence punishable under Section 302 IPC and awarded sentence to undergo imprisonment for life. Under the same judgment, co-accused Rameshwar, Radhey and Chait have been convicted for an offence punishable under Section 326/34 IPC, and sentenced to undergo four years Rigorous Imprisonment.

(2.) The appellant no. 2 (Rameshwar) and appellant no. 4 (Chait) died during pendency of this appeal and their appeal abated, vide order dated 24.08.2016. At present, the appeal of appellant no. 1 (Bachchu) and appellant no. 3 (Radhey) survives for hearing.

(3.) The prosecution case, as set-out in the first information report is, Roop Ram (P.W.-1) submitted a written report (Ext. Ka-1) written by Ram Asre, at Police Station Nigohoi District Shahjahanpur on 29.03.1983 at 15.10 PM. It stated, wheat crop was standing on the agricultural field measuring 1.90 acre, situated towards the west of the village. Ganga Deen, Mewa, Durga, Chotey, Thamman, Kedar and informant's father Lakhan were the co-sharers of the said agricultural holding whose names were recorded in the revenue records. Half the crop was disclosed to have been sown by Chait and the other half by Bachhu. Earlier, on many occasions, the informant's brother Ram Singh and Bhoop Ram had asked Bachhu and Chait not to till their land but, the latter did not agree and had sown the wheat crop. Far from acting lawfully and instead of withdrawing from the agricultural holding of the informant's family, they developed enmity against the informant and his brothers. On account of this enmity, at about 12:00 noon on 29.03.1983 assaulted the informant's brother Ram Singh. At that time Ram Singh (since deceased) was returning to his house after offering 'Aakhat' (?? -?) at Holi festival while the informant and his another brother Bhoop Ram, their uncle Agne and Om Prakash a villager of the same village were offering 'Aakhat' at Holi. Bachhu, Rameshwar, Radhey, Chait surrounded Ram Singh near the house of Puttu Lal. Bachhu, who was carrying single barrel gun, upon being exhorted by Chait, fired at Ram Singh. The shot hit his brother in the abdomen, who fell down in the verandah (??????) of Puttu Lal and died on the spot. The FIR than narrates, Bachhu had fired at the deceased while Rameshwar, Radhey and Chait surrounded the deceased. Upon alarm being raised by them, the accused persons ran towards their respective houses.