REGENT COMPUTRONICS PVT. LTD.

Prince Appellant

V/S

D.D.C. Respondents

Referred Judgements :-

P.T. MUNICHIKKANNA REDDY AND OTHERS VS. REVAMMA AND OTHERS [REFERRED TO]
MUNESHWAR VS. RAJA MOHAMMAD KHAN AND OTHERS [REFERRED TO]
RAMRAO JANKIRAM KADAM VS. STATE OF BOMBAY [REFERRED TO]
BANK LIMITED IN LIQUIDATION VS. SARKAR DUTT ROY AND CO [REFERRED TO]
STATE OF UTTAR PRADESH LUCKNOW DEVELOPMENT AUTHORITY VS. MAHARAJA DHARMANDER PRASAD SINGH:MAHARANI RAJLAXMI KUMARI DEVI [REFERRED TO]
HASANALI VS. STATE OF UTTAR PRADESH [REFERRED TO]
ARUNDHATI MISHRA VS. SRIRAM CHARITRA PANDEY [REFERRED TO]
ASHARFI LAL VS. KOILI DEADBYLRS [REFERRED TO]
MAHAVIR VS. RURAL INSTITUTE AMRAVATI [REFERRED TO]
DEVENDRA NATH SINGH DEAD VS. CIVIL JUDGE BASTI [REFERRED TO]
GRAM PANCHAYAT OF VILLAGE NAULAKHA VS. UJAGAR SINGH [REFERRED TO]
BANSHIDHAR VS. DHIRJADHARI [REFERRED TO]
SHEO JI SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION U P [REFERRED TO]
CHANDRA PATI VS. DEPUTY DIRECTOR OF CONSOLIDATION. RAI BARELI CAMP AT ALLAHABAD AND OTHERS [REFERRED TO]
SHITAL VS. D.D.C. AND OTHERS [REFERRED TO]
SUZUKI PARASRAMPURIA SUITINGS PVT. LTD. VS. THE OFFICIAL LIQUIDATOR OF MAHENDRA PETROCHEMICALS LTD. [REFERRED TO]

JUDGEMENT

(1.) Heard Shri V.K. Singh, Senior Counsel, assisted by Shri Uma Nath Pandey, Advocate, learned counsel for the petitioners and Shri R.C. Singh, Senior Counsel, assisted by Shri Y.S. Bohra, Advocate, representing respondent Nos. 5 to 27.

(2.) The counsel for the parties have also filed their written arguments, which form part of the records of the case.

(3.) The present writ petition arises from orders passed in proceedings registered under Section 9-A(2) of the Uttar Pradesh Consolidation of Holdings Act, 1953 (hereinafter referred to as, 'Act, 1953'). The petitioners claim from one Gurbaksh Singh and his vendees and claim that they have purchased the disputed plots in 1984 from the recorded tenure holders. The respondent Nos. 5 to 27 are allottees of Gaon Sabha.

Click here to view full judgment.

PRINCE Vs. D.D.C.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address