PAHALWAN SINGH Vs. STATE OF U.P.

Referred Judgements :-

STATE OF H.P. VS. JEET SINGH [REFERRED TO]
GOPI RAM V ST. OF UP [REFERRED TO]
BHAGWAN JAGANNATH MARKAD VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF U.P. V. NARESH [REFERRED TO]
JAGDISH V STATE OF M.P. [REFERRED TO]
RAKESH VS. STATE OF UP [REFERRED TO]
APPA V. STATE OF GUJARAT [REFERRED TO]
DALIP SINGH VS. STATE OF PUNJAB [REFERRED TO]
UGAR AHIR VS. STATE OF BIHAR [REFERRED TO]
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
BHARWADA BHOGINBHAI HIRJIBHAI VS. STATE OF GUJARAT [REFERRED TO]
MEHARAJ SINGH L NK KALU VS. STATE OF UTTAR PRADESH [REFERRED TO]
SURESH CHANDRA BAHRI GURBACHAN SINGH RAJ PAL SHARMA VS. STATE OF BIHAR [REFERRED TO]
KRISHNA MOCHI VS. STATE OF BIHAR [REFERRED TO]
HARIJANA THIRUPALA VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD [REFERRED TO]
STATE OF PUNJAB VS. SUCHA SINGH [REFERRED TO]
THAMAN KUMAR VS. STATE OF UNION TERRITORY OF CHANDIGARH [REFERRED TO]
THAMAN KUMAR VS. STATE OF UNION TERRITORY OF CHANDIGARH [REFERRED TO]
SHIVRAJ BIPURAY JADHAV VS. STATE OF KARNATAKA [REFERRED TO]
KRISHNA VS. STATE REPRESENTATIVE [REFERRED TO]
STATE OF U P VS. NAWAB SINGH [REFERRED TO]
PARSURAM PANDEY VS. STATE OF BIHAR [REFERRED TO]
STATE OF A P VS. S RAYAPPA [REFERRED TO]
RAMREDDY RAJESHKHANNA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PULICHERLA NAGARAJU ALIAS NAGARAJA REDDY VS. STATE OF A P [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
RAM BHAROSEY VS. STATE OF U P [REFERRED TO]
M C ALI VS. STATE OF KERALA [REFERRED TO]
ABU THAKIR VS. STATE INSPECTOR OF POLICE TAMIL NADU [REFERRED TO]
DHARNIDHAR VS. STATE OF U P [REFERRED TO]
BIPIN KUMAR MONDAL VS. STATE OF WEST BENGAL [REFERRED TO]
KISHAN SINGH VS. GURPAL SINGH [REFERRED TO]
G PARSHWANATH VS. STATE OF KARNATAKA [REFERRED TO]
ABDUL SAYEED VS. STATE OF MADHYA PRADESH [REFERRED TO]
VARUN CHAUDHARY VS. STATE OF RAJASTHAN [REFERRED TO]
HIMANSHU ALIAS CHINTU VS. STATE OF NCT OF DELHI [REFERRED TO]
BHAJAN SINGH ALIAS HARBHAJAN SINGH VS. STATE OF HARYANA [REFERRED TO]
GOSU JAIRAMI REDDY VS. STATE OF A P [REFERRED TO]
RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
STATE OF RAJASTHAN VS. ARJUN SINGH [REFERRED TO]
GOVINDARAJU ALIAS GOVINDA VS. STATE BY SRIRAMAPURAM P S [REFERRED TO]
DAYAL SINGH VS. STATE OF UTTARANCHAL [REFERRED TO]
PRAMOD KUMAR VS. STATE (GNCT) OF DELHI [REFERRED TO]
MAHAVIR SINGH VS. STATE OF HARYANA [REFERRED TO]
SADHU SARAN SINGH VS. STATE OF U.P. AND ORS. [REFERRED TO]
BHAGWAN JAGANNATH MARKAD & ORS. VS. STATE OF MAHARASHTRA [REFERRED TO]
SADDIK @ LALO GULAM HUSSEIN SHAIKH & ORS. VS. STATE OF GUJARAT [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [REFERRED TO]