PRAKASH CHANDRA Vs. RITESH BHARGAWA

Referred Judgements :-

PIPER V. HARVEY [REFERRED TO]
BAHADUR SINGH & ANR. V. MUNI SUBRAT DASS & ANR. [REFERRED TO]
SUSHIL KUMAR MEHTA V. GOBIND RAM BOHRA (DEAD) THROUGH HIS LRS. [REFERRED TO]
ATMA RAM V. VITH ADDITIONAL DISTRICT JUDGE AND ORS. [REFERRED TO]
SUSHILA V. IIND ADDTIONAL DISTRICT JUDGE,BANDA ANED ORS. [REFERRED TO]
K.V.S. RAM VS. BANGALORE METROPOLITAN TRANSPORT CORPORATION [REFERRED TO]
RAMESH CHANDRA YADAV VS. SECOND ADDITIONAL DISTRICT JUDGE [REFERRED TO]
CHANDRA BHUSHAN KHANNA AND OTHERS VS. BRIJ NANDAN SINGH AND ANOTHER [REFERRED TO]
KAUSHALYA DEVI AND ORS. V. KL. BANSAL [REFERRED TO]
JAGDISH CHANDRA VS. DISTRICT JUDGE [REFERRED TO]
GANGA DEVI VS. DISTRICT JUDGE [REFERRED TO]
GOVIND NARAIN VS. 7TH ADDITIONAL DISTRICT JUDGE [REFERRED TO]
NAGINDAS RAMDAS VS. DALPATRAM ICHHARAM ALIAS BRIJRAM [REFERRED TO]
GURUCHARAN SINGH VS. KAMLA SINGH [REFERRED TO]
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED VS. LADHA RAM AND CO [REFERRED TO]
GOKARAJURANGARAJU ACHANTI SREENIVASA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BEOPAR SAHAYAK PRIVATE LIMITED VS. VISHWA NATH [REFERRED TO]
CHIRANJILAL SHRILAL GOENKA VS. JASJIT SINGH [REFERRED TO]
HEERALAL VS. KALYANMAL [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. STATE OF GUJARAT [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORPORATION NATIONAL BUILDINGS CONSTRUCTION CORPORATION VS. S RAGHUNATHAN:S P SINGH [REFERRED TO]
UNION OF INDIA VS. CHARANJIT S GILL [REFERRED TO]
BADRINARAYAN CHUNILAL BHUTADA VS. GOVINDRAM RAMGOPAL MUNDADA [REFERRED TO]
INDIA UMBRELLA MANUFACTURING CO VS. BHAGABANDEI AGARWALLA [REFERRED TO]
RANJEET SINGH VS. RAVI PRAKASH [REFERRED TO]
RISHI KUMAR GOVIL VS. MAQSOODAN [REFERRED TO]
THIMMAPPA RAI VS. RAMANNA RAI [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED TO]
NANDANI DEVI SMT VS. IST ADDITIONAL DISTRICT JUDGE [REFERRED TO]
ABDUL NAIM QURAISHI VS. MASI UDDIN KHAN [REFERRED TO]
KAFEEL AHMAD VS. SATVINDRA KAUR [REFERRED TO]
SALIM KHAN VS. IVTH ADDL DISTRICT JUDGE JHANSI [REFERRED TO]
BECHCHU LAL VS. IXTH ADDITIONAL DISTRICT JUDGE CIVIL JUDGE PRESCRIBED AUTHORITY RENT AND BAIJ [REFERRED TO]
VISHNU KANT GOSWAMI VS. IIND ADDL DISTRICT JUDGE ALLAHABAD [REFERRED TO]
UNION OF INDIA VS. AJIT MEHTA AND ASSOCIATES [REFERRED TO]
RAJASTHAN STATE TPT CORPN. VS. BAJRANG LAL [REFERRED TO]
SARJU PRASAD VS. VIIITH ADDITIONAL DISTRICT JUDGE [REFERRED TO]
SHABBIR AHMED VS. SYED MOHAMMAD ALI AHMED KABIR [REFERRED TO]
KAUSHAL KUMAR GUPTA VS. BISHUN PRASAD AND OTHERS [REFERRED TO]
HASHMAT ALI VS. VLTH A.D.J. KANPUR NAGAR AND OTHERS [REFERRED TO]
BRAHAM KUMAR AND OTHERS VS. RAJA RAM AND OTHERS [REFERRED TO]
KELAWATI VS. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE AND OTHERS [REFERRED TO]
HARI NARAIN VS. VLTH A.D.J. KANPUR AND OTHERS [REFERRED TO]
ARVIND KUMAR MISHRA VS. JITENDRA KUMAR GUPTA AND ORS. [REFERRED TO]
S U ASHRAM VS. ADJ [REFERRED TO]