LAWS(ALL)-2020-7-30

ROOP SINGH Vs. VINAY KUMAR JAUHARI

Decided On July 13, 2020
ROOP SINGH Appellant
V/S
Vinay Kumar Jauhari Respondents

JUDGEMENT

(1.) Heard Sri Ravindra Narayan Singh alongwith Sri Ashok Kumar Lal, learned counsel for the appellant, Sri Kshitij Shailendra, learned counsel for respondent no.1 and Sri Uday Pratap Singh, learned counsel appearing for respondent nos.2 to 5.

(2.) The present special appeal has been filed seeking to challenge an order dated 04.03.2020 passed in Contempt Application (Civil) No.6748 of 2018.

(3.) The respondent no.2 in the contempt application is the appellant before us.