IN REFERENCE INHUMAN CONDITION AT QUARANTINE CENTRES AND FOR PROVIDING BETTER TREATMENT TO CORONA POSITIVE Vs. STATE OF U.P.

JUDGEMENT

(1.) Compliance affidavit filed today by Sri S.D. Kautilya, Advocate be kept on record. Order on Letter Petition Letter petition filed by Ms. Urmika Pandey be kept on record. Let a copy of this petition be served upon the State within 48 hours. Office is directed to allot regular number to this petition. When the case is listed next, the name of Ms. Urmika Pandey be shown in the cause list.

(2.) Order on Letter Petition Letter petition filed by Mr. Diggaj Pathak be kept on record. Let a copy of this petition be served upon the State within 48 hours. Office is directed to allot regular number to this petition. When the case is listed next, the name of Mr. Diggaj Pathak be shown in the cause list. Order on Letter Petition

(3.) This letter petition filed by Mr. Sunil Choudhary is taken on record. Office is directed to allot regular number to this petition. Copy of this petition has already been served upon the State.