(1.) Heard learned counsel for the applicant and learned AGA for the State.
(2.) Order on Criminal Misc. Exemption Application.
(3.) This exemption application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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