BIO TECH SYSTEM Vs. STATE OF U. P.

Referred Judgements :-

FOOD CORPN. OF INDIA V. JAGANNATH DUTTA [REFERRED TO]
R.(HOPLEY) VS. LIVERPOOL HEALTH AUTHORITY [REFERRED TO]
NASEEM AHMAD VS. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]
SURYA CONSTRUCTIONS VS. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]
ELECTION COMMISSION INDIA VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD HANIF VS. STATE OF ASSAM [REFERRED TO]
BANCHHANIDHI RATH VS. STATE OF ORISSA [REFERRED TO]
RADHAKRISHNA AGARWAL VS. STATE OF BIHAR [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
PREMJI BHAI PARMAR R C RICHHARIYA VS. DELHI DEVELOPMENT AUTHORITY:DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
RUKMANIBAI GUPTA VS. COLLECTOR JABALPUR [REFERRED TO]
DIVISIONAL FOREST OFFICER VS. BISHWANATH TEA GO LIMITED [REFERRED TO]
BAREILLY DEVELOPMENT AUTHORITY VS. AJAI PAL SINGH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJA MAHENDRA PAL [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. DOLLY DAS [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
LIFE INSSURANCE CORPORATION OF INDIA VS. ASHA GOEL [REFERRED TO]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [REFERRED TO]
JOSHI TECHNOLOGIES INTERNATIONAL INC VS. UNION OF INDIA [REFERRED TO]
IPJACKET TECHNOLOGY INDIA PRIVATE LIMITED VS. M D UTTAR PRADESH RAJKIYA NIRMAN NIGAM LTD [REFERRED TO]