LAWS(ALL)-2020-2-587

KM POOJA Vs. STATE OF U.P

Decided On February 26, 2020
Km Pooja Appellant
V/S
STATE OF U.P Respondents

JUDGEMENT

(1.) Heard Sri A.K. Jauhari, learned counsel for the petitioner, Sri Ran Vijay Singh, learned Addl. C.S.C. for the State respondents and Sri Gaurav Mehrotra, learned counsel for the opposite party no. 2.

(2.) By means of this petition the petitioner has prayed that the opposite parties be directed to appoint the petitioner under Dying in Harness Rules on suitable post.

(3.) The present petitioner is unmarried sister of late employee, namely Sanjay Kumar Singh who was serving on the post of 'Orderly' at District Judgeship, Lucknow.