LAWS(ALL)-2020-11-114

KANT MISHRA Vs. STATE OF U.P.

Decided On November 18, 2020
KANT MISHRA Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Notices were issued to respondent No. 2 by the earlier order of this Court dated 25.07.2018.

(2.) Office has reported by its report dated 27.09.2018 that notices have been served personally.

(3.) The service on respondent No. 2 is sufficient.