RAVI KANT TIWARI Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Sri I.P. Singh, Senior Advocate, assisted by Sri Kaushlendra Tewari, learned counsel for the petitioner, learned Standing Counsel for State-respondents, Sri Sanjay Bhasin, Senior Advocate, assisted by Sri Kshitij Misra, learned counsel appearing for respondent no. 2 and Sri Gyanendra Srivastava, learned counsel appearing for respondent no.4.

(2.) Present petition has been filed by the petitioner praying for a writ in the nature of quo-warranto thereby ousting respondent no.3-Amit Agarwal from the post of Chief Medical Superintendent, Sanjay Gandhi Post-Graduate Institute of Medical Sciences, Raebareli Road, Lucknow.

(3.) The writ petition has been filed with the allegation that respondent no.3 has usurped the "Public Office" of Chief Medical Superintendent and is not qualified to hold the said post.