VIJYANT JAIN Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Sri C.B. Yadav, learned Senior Counsel assisted by Sri Avnish Kumar Srivastava, learned counsel for the applicant, Sri Ashish Kumar Singh, learned counsel for the informant and Sri Pranjal Mehrotra, learned counsel for Punjab National Bank Housing Finance Limited (hereinafter referred to as "PNB Housing Finance Limited") through video conferencing.

(2.) Vide earlier order dated 16.09.2020, Court has passed the following order:-

(3.) Heard Sri C.B. Yadav, learned Senior Counsel assisted by Sri Avnish Kumar Srivastava, learned counsel for the applicant, Sri Ashish Kumar Singh, learned counsel for the informant and on the request of Court, Sri M.K. Maurya, Advocate holding brief of Sri Pranjal Mehrotra, learned Standing Counsel put in appearance for Punjab National Bank Housing Corporation (hereinafter referred to as "Corporation").