(1.) Objection filed by the State is taken on record.
(2.) This bail application has been taken up today through Video Conferencing.
(3.) The instant application under Section 438 Cr.P.C. has been filed with a prayer for anticipatory bail of the accused-applicant who is involved in FIR No.268 of 2020, under Sections 188 and 505(2) IPC, Police Station Kotwali Nagar, District Ayodhya.