LAKHMI Vs. STATE

JUDGEMENT

(1.) Those who swear by violence, also end up in violence. William Shakespeare (Friar Lawrence to Romeo in 'Romeo and Juliet' Act 2 Scene 5) put it in different context, 'These violent delights have violent ends'. This appeal is a reminder.

(2.) An incident happened at 8:00 p.m. on 10.7.1979. In this incident one Prahlad (the Deceased) was killed and his mother Anchhi (the Injured-deceased) was injured. Later, she died in the hospital on 27.7.1979 at 5:00 a.m.

(3.) An FIR (Case Crime No. 226 of 1979 under Sections 147,148,149, 302, IPC, Police Station Partapur, District Meerut) was lodged on the day of the incident at 11:20 p.m. by Rajveer (the Informant). It was scribed by Ramveer. They are brothers of the Deceased and sons of the Injured-deceased.