(1.) Supplementary affidavit filed today is taken on record.
(2.) With the consent of the parties' counsel, the petition is being disposed of finally.
(3.) Sri Mritunjay Kumar Narayan, Vice Chairman, Lucknow Development Authority, appeared in person.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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