(1.) Pursuant to the order dated 12.1.2010, the case has been put-up today as fresh. Sri P.S. Baghel, learned Senior Counsel assisted by Sri R.C. Tiwari, learned Counsel for the petitioners, Sri R.N. Singh, learned Senior Counsel assisted by Sri S.M. Mishra, learned Counsel of respondent No. 4, Smt. Archana Singh, learned Counsel for respondent No. 3, and the learned Standing Counsel appearing for respondent Nos. 1 and 2 are present.
(2.) With the consent of the learned Counsel for the parties, the writ petition is being disposed of at this stage itself without calling of counter-affidavits.
(3.) An application has been filed today on behalf of respondent No. 4. Registry is directed to give appropriate number to the said application.