SARITA DEVI Vs. STATE OF U P

Referred Judgements :-

B.C. SAXENA V. DR. HARI KRISHNA AWASTHI AND OTHERS [REFERRED TO]
DR. SMT. RAJENDRA KUMARI VERMA V. SRI VIJAY SINGH RANA AND OTHERS [REFERRED TO]
SARNAM SINGH V. SMT. PUSPA DEVI AND OTHERS [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
ABDUL SHAKUR VS. RIKHAB CHAND [REFERRED TO]
SHIVAMURTHY SWAMI INAMDAR VEERABHADRAPPA VEERAPPA VS. CHANBASANGOUDA HANUMANTHAGOUDA PATIL:AGADI SANGANNA ANDANAPPA [REFERRED TO]
SADIQ ALI P KAKKAN VS. ELECTION COMMISSION OF INDIA NEW DELHI:CHIEF ELECTORAL OFFICER MADRAS [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
BIHARILAL DOBRAY VS. ROSHAN LAL DOBRAY [REFERRED TO]
A C JOSE VS. SIVAN PILLAI [REFERRED TO]
PRADYUT BORDOLOL VS. SWAPAN ROY [REFERRED TO]
SHIBU SOREN VS. DAYANAND SAHAY [REFERRED TO]
M V RAJASHEKARAN VS. VITAL NAGARAJ [REFERRED TO]
JAYA BACHCHAN VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. AMEERBI [REFERRED TO]
SHEELA DEVI VS. STATE OF UP [REFERRED TO]