KIRTI RAJE SINGH Vs. UNIVERSITY OF ALLAHABAD

JUDGEMENT

(1.) Heard Shri Shashi Nandan, Senior Advocate assisted by Shri M.M. Sahai for the petitioner. Sri P.S. Baghel, Senior Advocate appears for the University.

(2.) The petitioner was appointed as Guest Lecturer (Botany) in pursuance to her selection by a Selection Committee after advertisement in C.M.P. Degree College, Allahabad affiliated to University of Allahabad on 27.11.2008. She was permitted to take classes from 27.11.2008 to 10.2.2009. The post was advertised again for the next academic year in August, 2009. The petitioner again applied and was selected by the duly constituted Selection Committee. Her term has come to an end in the month of February, 2010.

(3.) By this writ petition, the petitioner has prayed for directions to quash the advertisement dated 10.7.2010 published in Hindi daily 'Dainik Jagaran' advertising the same post to be filled up by a Guest Lecturer in different subjects including the subject of Botany and has prayed to allow her to continue as guest lecturer until regular selection is made by the University without any claim for regularization.