ABHAY CINEMA Vs. STATE OF U P

Referred Judgements :-

CAPE BRAND SYNDICATE V. INLAND REVENUE COMMISSIONERS [REFERRED TO]
CAPE BRANDY SYNDICATE V. INLAND REVENUE COMMRS. [REFERRED TO]
SHRI BAKUL OIL INDUSTRIES AND ANR. V. STATE OF GUJARAT [REFERRED TO]
SALES TAX OFFICER PILIBHIT VS. BUDH PRAKASH JAL PRAKASH [REFERRED TO]
A V FERNANDEZ VS. STATE OF KERALA [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY VS. PROVIDENT INVESTMENT CO LID [REFERRED TO]
TATA IRON AND STEEL CO LIMITED VS. STATE OF BIHAR [REFERRED TO]
TATA IRON AND STEEL CO LIMITED VS. STATE OF BIHAR [REFERRED TO]
STATE OF MADRAS VS. CANNON DUNKERLEY AND CO MADRAS LIMITED [REFERRED TO]
J K JUTE MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAI VS. AJAX PRODUCTS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX PATIALA VS. SHAHZADA NAND AND SONS [REFERRED TO]
INCOME TAX OFFICER TUTICORIN VS. T S DEVINATHA NADAR [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT II VS. B M KHARWAR [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA VS. VEGETABLES PRODUCTS LIMITED [REFERRED TO]
MURARILAL MAHABIR PRASAD VS. B R VAD [REFERRED TO]
COMMISSIONER OF SALES TAX VS. QURESHI CRUCIBLE CENTRE [REFERRED TO]
KASINKA TRADING VS. UNION OF INDIA [REFERRED TO]
MAHAVIR OIL MILLS VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SHRIJEE SALES CORPORATION VS. UNION OF INDIA [REFERRED TO]
SALES TAX OFFICER VS. SHREEDURGA OIL MILLS [REFERRED TO]
DEVI DASS GOPAL KRISHEN LIMITED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
UNION OF INDIA VS. WEST COAST PAPER MILLS LTD [REFERRED TO]
STATE OF RAJASTHAN VS. J K UDAIPUR UDYOG LIMITED [REFERRED TO]
STATE OF RAJASTHAN VS. J K UDAIPUR UDYOG LIMITED [REFERRED TO]
COMMISSIONER OF TRADE TAX U P VS. KAJARIA CERAMICS LTD [REFERRED TO]