COMMISSIONER OF INCOME TAX Vs. GOEL BUILDERS

Referred Judgements :-

CCE V. EUREKA FORBES LTD. [REFERRED TO]
STATE OF A.P. V. BHOORATNAM & CO. [REFERRED TO]
NARAIN SWADESHI WEAVING MILLS VS. COMMR OF EXCESS PROFITS TAX [REFERRED TO]
MAHARANA MILLS PRIVATE LIMITED VS. INCOME TAX OFFICER PORBANDER [REFERRED TO]
RAJA BAHADUR VISHESHWARA SINGH VS. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA IN ALL THE APPEALS [REFERRED TO]
INSTALMENT SUPPLY PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED VS. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA [REFERRED TO]
NEW JEHANGIR VAKIL MILLS CO LIMITED BHAVNAGAR VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. INDIAN MOLASSES PRIVATE LIMITED [REFERRED TO]
KARNANI PROPERTIES LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
S G MERCANTILE CORPN PRIVATE LIMITED VS. G I T CALCUTTA [REFERRED TO]
ALUMINIUM CORPORATION OF INDIA LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT COMMISSIONER OF INCOME TAX GUJARAT VS. VADILAL LALLUBHAI :SAKARLAL BALABHAI [REFERRED TO]
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH VS. OFFICER IN CHARGE COURT OF WARDS PAIGAH [REFERRED TO]
RADHASOAMI SATSANG SAOMIBAGH AGRA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
RADHASOAMI SATSANG SAOMIBAGH AGRA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
H H LAKSHMIBAI VS. COMMISSIONER OF WEALTH TAX [REFERRED TO]
MOHAMMAD ALI KHAN VS. COMMISSIONER OF WEALTH TAX NEW DELHI [REFERRED TO]
COMMISSIONER OF INCOME TAX T N II MADRAS VS. MADRAS AUTO SERVICE PRIVATE LIMITED [REFERRED TO]
UNIVERSAL PLAST LIMITED VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
MYSORE MINERALS LIMITED M G ROAD BANGALORE VS. COMMISSIONERS OF INCOME TAX KARNAKATA BANGALORE [REFERRED TO]
MATHURAM AGRAWAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
K V SHIVAKUMAR VS. APPROPRIATE AUTHORITY [REFERRED TO]
UNION OF INDIA VS. SATISH PANALAL SHAH [REFERRED TO]
STATE OF WEST BENGAL VS. KESORAM INDUSTRIES LIMITED [REFERRED TO]
VEMAREDDY KUMARASWAMY REDDY VS. STATE OF A P [REFERRED TO]
SNEH ENTERPRISES VS. COMMISSIONER OF CUSTOMS NEW DELHI [REFERRED TO]
MAHIM PATRAM PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. QIMAT RAI GUPTA [REFERRED TO]
MUNICIPAL CORPORATION OF CITY OF THANE VS. VIDYUT METALLICS LTD [REFERRED TO]
KARNATAKA STATE FINANCIAL CORPORATION VS. N NARASIMAHAIAH [REFERRED TO]
C K GANGADHARAN VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUPER FINE CABLES PRIVATE LIMITED [REFERRED TO]
DIRECTOR OF INCOME TAX VS. LOVELY BAL SHIKSHA PARISHAD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NEW INDIA INDUSTRIES LIMITED [REFERRED TO]
GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
NEW INDIA INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BAZAZ M P [REFERRED TO]
BALAJI ENTERPRISES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]