(1.) KRISHNA Kumar, J. This revision has been filed against the order dated 29-8-2000 passed by the IInd Additional Ses sions Judge, Ballia in ST No. 194 of 1995, State v. Ramji Ojha, whereby the applica tion moved by the revisionist for amend ment of charge was rejected.
(2.) HEARD learned Counsel for the par ties.
(3.) THE revision is accordingly dis posed of. Revision disposed of. .