LAWS(ALL)-2000-1-52

SUBA SINGH Vs. CHHOTTAN

Decided On January 24, 2000
SUBA SINGH Appellant
V/S
CHHOTTAN Respondents

JUDGEMENT

(1.) RAM Janam Singh, J. This restoration application has been filed by Sri B. B. Paul, Advocate Counsel for the applicant, Dharamvir Singh for setting aside the order dated 24-8-92.

(2.) HEARD the learned Counsel for the applicant and gone through the file carefully.