FORAMER Vs. COMMISSIONER OF INCOMETAX

Referred Judgements :-

DEPUTY CIT V. ONGC [REFERERD TO]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERERD TO]
GEMINI LEATHER STORES VS. INCOME TAX OFFICER B WARD AGRA [REFERERD TO]
RAJINDER NATH VS. COMMISSIONER OF INCOME TAX DELHI [REFERERD TO]
INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERERD TO]
COMMISSIONER OF INCOME TAX SHILLONG VS. TARAJAN TEA CO PRIVATE LIMITED [REFERERD TO]
RAKESH AGGARWAL VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERERD TO]
JINDAL PHOTO FILMS LIMITED VS. DEPUTY CIT [REFERERD TO]
THARAD JAIN YUVAK MANDAL VS. INCOME TAX OFFICER [REFERERD TO]
GOVIND CHHAPABHAI PATEL VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERERD TO]
GUPTA TRADERS VS. COMMISSIONER OF INCOME TAX [REFERERD TO]
COMMISSIONER OF INCOME TAX VS. GOEL BROTHERS [REFERERD TO]
JAMILA ANSARI VS. INCOME TAX DEPARTMENT [REFERERD TO]