LAWS(ALL)-2000-1-16

SHYAMO Vs. KARESHAN ETC

Decided On January 20, 2000
SHYAMO Appellant
V/S
KARESHAN ETC Respondents

JUDGEMENT

(1.) SMT. Shyamo and others have filed this revision against the order dated 26-10-1995 passed by learned Additional Commissioner, Meerut Division, Meerut.

(2.) HEARD the learned Counsel for the parties and gone through the records care fully.