CHIEF PROJECT OFFICER Vs. STATE OF U P

JUDGEMENT

(1.) In Writ Petition No. 439 of 1992, the Chief Project Officer, World Bank and Assistant Engineer, World Bank, the petitioners have prayed for a writ of certiorari for quashing the award dated July 20, 1991 passed by the Presiding Officer, Labour Court (I), U.P., Kanpur.

(2.) In Writ Petition No. 7130 of 1992, the petitioner Abdullah who is opposite party No. 3 in Writ Petition No. 439(S/S) of 1992, has prayed for a writ in the nature of certiorari quashing the position assigned to him at Sl.No. 25 in the seniority list and also for a writ of mandamus to absorb the petitioner in the U.P. Co-operative Bank Ltd.

(3.) In yet another Writ Petition No. 10019 of 1993, the aforesaid Abdullah petitioner has prayed for a writ of mandamus commanding the U.P. Co-operative Bank to adjust him on a vacant post and to pay him salary as admissible to Class III employees.