LAWS(CB)-2009-5-3

CCE Vs. PRECOT MERIDIAN LTD.

Decided On May 13, 2009
CCE Appellant
V/S
Precot Meridian Ltd. Respondents

JUDGEMENT

(1.) THIS stay petition is directed against the pre -deposit of the following amounts.

(2.) INTEREST on the above amount.

(3.) PENALTY of Rs. 200/ - for every day.