REGENT COMPUTRONICS PVT. LTD.

V.R.NEDUNCHEZHIAN Appellant

V/S

STATE Respondents

Referred Judgements :-

NATWARLAL SAKARLAL MODY V. STATE OF BOMBAY [REFERRED TO]
AJAY MALIK V. STATE [REFERRED TO]
STATE OF MAHARASHTRA V. SOM NATH THAPA,1996 0 CRLJ 2448 : (1996) 2 CRIMES 64 : AIR 1996 SC 1744 : 1996 AIR SCW 197732,44 [REFERRED TO]
M NARAYANAN NAMBIAR VS. STATE OF KERALA [REFERRED TO]
MOHAMMAD HUSAIN UMAR KOCHRA VS. K S DALIPSINGHJI [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
AMAR NATH VS. STATE OF HARYANA [REFERRED TO]
MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
YASH PAL MITTAL VS. STATE OF PUNJAB [REFERRED TO]
SHIVNARAYAN LAXMINARAYAN JOSHI STATE OF MAHARASHTRA VS. STATE OF MAHARASHTRA:LOONKARAN HANSRAJ [REFERRED TO]
V C SHUKLA VS. STATE [REFERRED TO]
R S NAYAK VS. A R ANTULAY [REFERRED TO]
KEHAR SINGHTS VS. STATE DELHI ADMINISTRATION [REFERRED TO]
STREE ATYACHAR VIRODHI PARISHAD STATE OF MAHARASHTRA VS. DILIP NATHUMAL CHORDIA:DILIP NATHUMAL [REFERRED TO]
MOHMOODKHAN MAHBOOBKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
Kodur Thimma Reddi VS. STATE [REFERRED TO]
M T KHAN VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]

JUDGEMENT

(1.) The God is omnipotent, omniscient and omnipresent. Now, we have been seeing that there is a constant and continuous attempt being made to replace the word "God" by the word "corruption".

(2.) Day-in and day-out there is a preaching of sermons listing out the evils of corruption and raising slogans with catch-words against the corruption. Similarly, we have been seeing that there are positive and constructive remedial measures and steps taken for its eradication by the agency concerned. We have also been seeing that there is aconstant debate throughout the globe regarding the magnitude and multi-dimensional causes of corruption. But even then. "omnipresent" corruption with its tentacles poses a great threat to the welfare of society and grows in menacing proportion.

(3.) An impression is also created by and large that corruption is an inevitable evil. However, the persons who are at the helm of affairs do forget the popular saying:

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V R NEDUNCHEZHIAN Vs. STATE

Referred Judgements :-

JUDGEMENT

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