(1.) 1. First defendant who lost his case in both the courts below is the appellant.
(2.) THE case of the plaintiffs is as follows:
(3.) AGGRIEVED against that, the first defendant has preferred the present second appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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