(1.) THE petitioner stands charged for offence under section 20 (b) (i) of Narcotic Drugs and Psychotropic Substance Act.
(2.) THE case of the prosecution is that on 21. 10. 1999, the petitioner was found in possession of one Kilogram of Ganja. He was arrested on 21. 1. 1999.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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