R MURALI Vs. R KAMALAKKANAN

Referred Judgements :-

ANIL KUMAR V. STATE OF MYSORE [REFERRED TO]
TANUJA V. DIRECTOR OF MEDICAL EDUCATION,MADRAS [REFERRED TO]
RATHNASWAMY DR. A. V. DIRECTOR OF MEDICAL EDUCATION [REFERRED TO]
MOHAN KUMAR SINGHANIA V. UNION OF INDIA [REFERRED TO]
DR. SURYANARAYANA RAJU V. GOVT. OF TAMIL NADU [REFERRED TO]
MANAK LAL ADVOCATE VS. PREM CHAND SINGHVI [REFERRED TO]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [REFERRED TO]
KUMARI CHITRA GHOSH VS. UNION OF INDIA [REFERRED TO]
D N CHANCHALA USHA P BHASKAR RAMASUBRAMANYAM SETTY V V SOUDAMINI R JAYASHREE VS. STATE OF MYSORE [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
G SARANA VS. UNIVERSITY OF LUCKNOW [REFERRED TO]
I L HONNEGOUDA VS. STATE OF KARNATAKA [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
DINESH KUMAR VS. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD [REFERRED TO]
OM PRAKASH SHUKLA VS. AKHILESH KUMAR SHUKLA [REFERRED TO]
DINESH KUMAR II VS. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD [REFERRED TO]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
RITESH R SAH VS. Y L YAMUL [REFERRED TO]
UNION OF INDIA VS. N CHANDRASEKHARAN [REFERRED TO]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUBHASHINI K VS. STATE OF MYSORE [REFERRED TO]
S MUTHUMANICAKAM VS. STATE [REFERRED TO]
S R BHUPESHKAR AND VS. SECRETARY SELECTION COMMITTEE SABARMATHI HOSTEL KILPAUK MIDICAL COLLEGE HOSTEL CAMPUS MADRAS [REFERRED TO]